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State of Odisha - Section

Section 239 in The Orissa Tenancy Act, 1913

239. Portions of the Indian Limitation Act not applicable to such suits, etc.

(1)Sections 6 to 9 of the Indian Limitation Act, 1908 (IX of 1908), shall not apply to the suits and applications mentioned in Section 238.
(2)Subject to the provisions of this Chapter, the provisions of the Indian Limitation Act, 1908 (IX of 1908), shall apply to all suits, appeals and applications mentioned in Section 238.Chapter-XIX SupplementalPenalties