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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Andhra Pradesh - Subsection

Section 20(1)(k) in Damodaram Sanjivayya National Law University Act, 2008

(k)One Dean of Law Faculty of any other University established by law in the State by rotation to be nominated by the Vice-Chancellor.