Himachal Pradesh High Court
Gopal Dass vs . Bishan Dass & Others on 16 June, 2025
Gopal Dass vs. Bishan Dass & others CMPMO No.83 of 2025 16.06.2025 Present: Mr. Ayush Chauhan, Advocate vice counsel, for the petitioner.
Mr. Rishab Negi, Advocate vice counsel, for respondents No.1(i) to 1(vi). Mr. Ayush Chauhan, Advocate, has appeared for the petitioner and sought adjournment on the ground that the original counsel Mr. Malay Kaushal, Advocate, is not available on account of his personal difficulty.
List on 26th June, 2025.
In the meanwhile, interim order dated 12.03.2025 to remain in force.
( Satyen Vaidya ) Judge June 16, 2025 (vt)