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All Arunachal Pradesh Students ... vs The Election Commission Of India on 7 December, 2018

     ITEM NO.60                            REGISTRAR COURT. 2               SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                      BEFORE THE REGISTRAR RAJESH KUMAR GOEL

     Civil Appeal                 No(s).   2798/2018

     ALL ARUNACHAL PRADESH STUDENTS UNION(AAPSU)                         Appellant(s)

                                     VERSUS
     THE ELECTION COMMISSION OF INDIA & ORS.                             Respondent(s)

     (FOR CONDONATION OF DELAY IN FILING                   ON IA 1/2015 )

     WITH
     C.A. No. 2799/2018 (XIV)
     ( FOR CONDONATION OF DELAY IN FILING ON IA 1/2016)

     Date : 07-12-2018 These appeals were called on for hearing today.


     For Appellant(s)                   Mr. Chandra Prakash, AOR
                                        Mr. Anupam Lal Das, AOR

     For Respondent(s)                 Ms. Monisha Handa,Adv.
                                       Mr. Mohit D. Ram, AOR

                                        Mr. B. Krishna Prasad, AOR

                                        Mr. Rahul Pratap, AOR


                                       Ms. Nelu,Adv.
                                       mr. Raghvender P.,Adv.
                                       Mr. Sanjay Kumar Visen, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service is complete.

Learned counsel for the parties have not filed statement of case within the prescribed period.

Registry is directed to process the matters for being listed before the Hon'ble Court as per rules.

RAJESH KUMAR GOEL Registrar MG