Section 19(1)(ii) in The Gujarat Ayurved University Act, 1965

[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

(ii)[ the Director, Indian System of Medicine and Homoeopathy, Gujarat State,] [This clause was substituted by Gujarat 22 of 1982, Section 3.]

Legal Document View