Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Patna High Court - Orders

Ashok Bhagat @ Ashok Kumar Bhagat vs Sri P.K.Mohanty, Zonal Manager, ... on 19 September, 2018

Author: Ahsanuddin Amanullah

Bench: Ahsanuddin Amanullah

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  Miscellaneous Jurisdiction Case No. 2174 of 2016
                                                    Arising out of
                                    Civil Writ Jurisdiction Case No. 1860 of 2016
                     ======================================================
                     Ashok Bhagat @ Ashok Kumar Bhagat
                                                                            .... .... Petitioner/s
                                                        Versus
                     Sri P.K.Mohanty, Zonal Manager, Central Bank of India & Ors.
                                                                       .... .... Opposite Party/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s          :       Mr.
                     For the Opposite Party/s      :       Mr.
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE AHSANUDDIN
                                 AMANULLAH
                                                   ORAL ORDER

4       19-09-2018

As prayed for by learned counsel for the petitioner, with consent of learned counsel for the State, the matter is adjourned for the day.

(Ahsanuddin Amanullah, J.) P. Kumar U