Patna High Court - Orders
Ashok Bhagat @ Ashok Kumar Bhagat vs Sri P.K.Mohanty, Zonal Manager, ... on 19 September, 2018
Author: Ahsanuddin Amanullah
Bench: Ahsanuddin Amanullah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No. 2174 of 2016
Arising out of
Civil Writ Jurisdiction Case No. 1860 of 2016
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Ashok Bhagat @ Ashok Kumar Bhagat
.... .... Petitioner/s
Versus
Sri P.K.Mohanty, Zonal Manager, Central Bank of India & Ors.
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.
For the Opposite Party/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE AHSANUDDIN
AMANULLAH
ORAL ORDER
4 19-09-2018As prayed for by learned counsel for the petitioner, with consent of learned counsel for the State, the matter is adjourned for the day.
(Ahsanuddin Amanullah, J.) P. Kumar U