Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(e) in Gujarat Industrial Development Act, 1962

(e)to construct buildings for the housing of the employees of such industries; [or commercial establishments] [These words were inserted, by Gujarat 11 of 1986, Section 15 (3) (w.e.f. 01-07-1986).];