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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Goa - Subsection

Section 23(1)(vi) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

(vi)to consider the annual, revised or supplementary budget estimates and the annual accounts of income and expenditure of the Board and the recommendations of the Finance Committee of the Board thereon and to submit them to the Board;