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[Cites 0, Cited by 0] [Section 2(13)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(13)(ii) in The Bihar and Orissa Excise Act, 1915

(ii)charas, that is the resin obtained from the hemp plant, which has not been submitted to any manipulations other than those necessary for packing and transport;