Allahabad High Court
Sameer Ahmad Siddiqui vs State Of U.P. And Others on 12 August, 2010
Bench: R.K. Agrawal, Raiesh Chandra
Court No. - 36 Case :- WRIT - C No. - 48074 of 2010 Petitioner :- Sameer Ahmad Siddiqui Respondent :- State Of U.P. And Others Petitioner Counsel :- Arvind Srivastava Respondent Counsel :- C.S.C.,Rajesh Tripathi Hon'ble R.K. Agrawal,J.
Hon'ble Raiesh Chandra.J. Put up this petition along with C.M.W.P. No. 62523 of 2009 as a fresh case on 16th of August, 2010.
Order Date :- 12.8.2010 Prabhat