Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Allahabad High Court

Sameer Ahmad Siddiqui vs State Of U.P. And Others on 12 August, 2010

Bench: R.K. Agrawal, Raiesh Chandra

Court No. - 36
Case :- WRIT - C No. - 48074 of 2010

Petitioner :- Sameer Ahmad Siddiqui
Respondent :- State Of U.P. And Others
Petitioner Counsel :- Arvind Srivastava
Respondent Counsel :- C.S.C.,Rajesh Tripathi

Hon'ble R.K. Agrawal,J.

Hon'ble Raiesh Chandra.J. Put up this petition along with C.M.W.P. No. 62523 of 2009 as a fresh case on 16th of August, 2010.

Order Date :- 12.8.2010 Prabhat