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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Rajasthan - Subsection

Section 68(2)(a) in Rajasthan State Highways Act, 2014

(a)expenses of the Authority in the discharge of its functions having regard to the purposes for which such grants, loans or borrowings are received and for matters connected therewith or incidental thereto;