Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Assam - Subsection Section 13(1) in Assam Prohibition of Smoking and Non-Smokers' Health Protection Act, 1999 (1)No court, other than the court of a Judicial Magistrate, shall take congnizance of and an offence under this Act.
