Supreme Court - Daily Orders
Pr.Commissioner Of Income Tax 1 vs Prem Kumar Sanghi on 17 May, 2018
Bench: Adarsh Kumar Goel, Indu Malhotra
ITEM NO.12 COURT NO.10 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 14947/2018
(Arising out of impugned final judgment and order dated 19-07-2017
in ITA No. 146/2017 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
PR.COMMISSIONER OF INCOME TAX 1 Petitioner(s)
VERSUS
PREM KUMAR SANGHI Respondent(s)
( IA No.67564/2018-CONDONATION OF DELAY IN FILING)
Date : 17-05-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. ANS Nadkarni,ASG
Mr. Sanjai Kumar Pathak,Adv.
Mr. Ashok K.Srivastava,Adv.
Mr. S.K. Pathak,Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. Delay condoned.
We do not find any ground to interfere with the impugned order. The special leave petition is, accordingly, dismissed.
Pending application(s),if any, shall also stand disposed of.
Signature Not Verified(MADHU BALA) Digitally signed by (PARVEEN KUMARI PASRICHA) MADHU BALA COURT MASTER (SH) Date: 2018.05.17 16:58:32 IST BRANCH OFFICER Reason: