Delhi High Court - Orders
Builders Association Of India vs The Regional Director, Employees State ... on 1 September, 2022
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~R-2 to 5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2011/2016
BUILDERS ASSOCIATION OF INDIA ..... Petitioner
Through: Mr. Arjun D. Singh, Adv.
versus
THE REGIONAL DIRECTOR, EMPLOYEES STATE
INSURANCE & ANR ..... Respondents
Through: Mr.Mahesh Srivastava with Mr.
Vaibhav Manu Srivastava, Advs. for
R-1 & 2.
Mr. Anuj Aggarwal, ASC, GNCTD
with Ms.Ayushi Bansal, Mr. Sanyam
Suri and Ms. Arshya Singh, Advs. for
R-3.
3
+ W.P.(C) 6338/2016
GYT-TPL JOINT VENTURE ..... Petitioner
Through: Mr. Arjun D. Singh, Adv.
versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr.Mahesh Srivastava with Mr.
Vaibhav Manu Srivastava, Advs. for
R-1 & 2.
Mr. Anuj Aggarwal, ASC, GNCTD
with Ms.Ayushi Bansal, Mr. Sanyam
Suri and Ms. Arshya Singh, Advs. for
R-3.
4
+ W.P.(C) 10594/2016
HINDUSTAN CONSTRUCTION CO. LTD. ..... Petitioner
Through: Mr. Arjun D. Singh, Adv.
Signature Not Verified
Digitally Signed
By:PALLAVI VERMA
Signing Date:05.09.2022
11:01:40
versus
EMPLOYEES STATE INSURANCE CORPORATION & ORS
..... Respondents
Through: Mr.Mahesh Srivastava with Mr.
Vaibhav Manu Srivastava, Advs. for
R-1 & 2.
Mr. Anuj Aggarwal, ASC, GNCTD
with Ms.Ayushi Bansal, Mr. Sanyam
Suri and Ms. Arshya Singh, Advs. for
R-3.
5
+ W.P.(C) 5978/2017
ERA INFRA ENGINEERING LTD. ..... Petitioner
Through: Mr. Arjun D. Singh, Adv.
versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr.Mahesh Srivastava with Mr.
Vaibhav Manu Srivastava, Advs. for
R-1 & 2.
Mr. Anuj Aggarwal, ASC, GNCTD
with Ms.Ayushi Bansal, Mr. Sanyam
Suri and Ms. Arshya Singh, Advs. for
R-3.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 01.09.2022 Mr. Arjun D. Singh, learned counsel for the petitioner appears through VC.
Learned counsel for the respondent submits that the Supreme Court in the transfer petitions bearing Transfer Petition (civil) Nos. 576-598/2019 has stayed further proceedings in the present writ petitions bearing W.P.(C) Signature Not Verified Digitally Signed By:PALLAVI VERMA Signing Date:05.09.2022 11:01:40 2011/2016, W.P.(C) 6338/2016, W.P.(C) 10594/2016 and W.P.(C) 5978/2017.
List on 24th January, 2023.
DINESH KUMAR SHARMA, J SEPTEMBER 1, 2022 Pallavi Signature Not Verified Digitally Signed By:PALLAVI VERMA Signing Date:05.09.2022 11:01:40