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Delhi High Court - Orders

Builders Association Of India vs The Regional Director, Employees State ... on 1 September, 2022

Author: Dinesh Kumar Sharma

Bench: Dinesh Kumar Sharma

                          $~R-2 to 5
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 2011/2016

                               BUILDERS ASSOCIATION OF INDIA                  ..... Petitioner

                                                Through:    Mr. Arjun D. Singh, Adv.
                                                versus

                               THE   REGIONAL     DIRECTOR,     EMPLOYEES           STATE
                               INSURANCE & ANR                           ..... Respondents
                                            Through: Mr.Mahesh Srivastava with Mr.
                                                      Vaibhav Manu Srivastava, Advs. for
                                                      R-1 & 2.
                                                      Mr. Anuj Aggarwal, ASC, GNCTD
                                                      with Ms.Ayushi Bansal, Mr. Sanyam
                                                      Suri and Ms. Arshya Singh, Advs. for
                                                      R-3.
                          3
                          +    W.P.(C) 6338/2016
                               GYT-TPL JOINT VENTURE                   ..... Petitioner
                                                Through: Mr. Arjun D. Singh, Adv.
                                                versus

                               UNION OF INDIA & ORS                           ..... Respondents
                                             Through:       Mr.Mahesh Srivastava with Mr.
                                                            Vaibhav Manu Srivastava, Advs. for
                                                            R-1 & 2.
                                                            Mr. Anuj Aggarwal, ASC, GNCTD
                                                            with Ms.Ayushi Bansal, Mr. Sanyam
                                                            Suri and Ms. Arshya Singh, Advs. for
                                                            R-3.
                          4
                          +    W.P.(C) 10594/2016
                               HINDUSTAN CONSTRUCTION CO. LTD.             ..... Petitioner
                                                Through: Mr. Arjun D. Singh, Adv.




Signature Not Verified
Digitally Signed
By:PALLAVI VERMA
Signing Date:05.09.2022
11:01:40
                                                     versus

                                EMPLOYEES STATE INSURANCE CORPORATION & ORS
                                                                          ..... Respondents
                                             Through: Mr.Mahesh Srivastava with Mr.
                                                      Vaibhav Manu Srivastava, Advs. for
                                                      R-1 & 2.
                                                      Mr. Anuj Aggarwal, ASC, GNCTD
                                                      with Ms.Ayushi Bansal, Mr. Sanyam
                                                      Suri and Ms. Arshya Singh, Advs. for
                                                      R-3.
                          5
                          +     W.P.(C) 5978/2017
                                ERA INFRA ENGINEERING LTD.             ..... Petitioner
                                                 Through: Mr. Arjun D. Singh, Adv.

                                                    versus

                                UNION OF INDIA & ORS                                ..... Respondents
                                              Through:           Mr.Mahesh Srivastava with Mr.
                                                                 Vaibhav Manu Srivastava, Advs. for
                                                                 R-1 & 2.
                                                                 Mr. Anuj Aggarwal, ASC, GNCTD
                                                                 with Ms.Ayushi Bansal, Mr. Sanyam
                                                                 Suri and Ms. Arshya Singh, Advs. for
                                                                 R-3.
                                CORAM:
                                HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                               ORDER

% 01.09.2022 Mr. Arjun D. Singh, learned counsel for the petitioner appears through VC.

Learned counsel for the respondent submits that the Supreme Court in the transfer petitions bearing Transfer Petition (civil) Nos. 576-598/2019 has stayed further proceedings in the present writ petitions bearing W.P.(C) Signature Not Verified Digitally Signed By:PALLAVI VERMA Signing Date:05.09.2022 11:01:40 2011/2016, W.P.(C) 6338/2016, W.P.(C) 10594/2016 and W.P.(C) 5978/2017.

List on 24th January, 2023.

DINESH KUMAR SHARMA, J SEPTEMBER 1, 2022 Pallavi Signature Not Verified Digitally Signed By:PALLAVI VERMA Signing Date:05.09.2022 11:01:40