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Supreme Court - Daily Orders

Poonam Mahajan vs Shashi Mahajan on 12 April, 2019

Bench: Arun Mishra, Navin Sinha

     ITEM NO.22                                 COURT NO.4                SECTION IV-B

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                           SPECIAL LEAVE PETITION (CIVIL) Diary No(s).9008/2019

     (Arising out of impugned final judgment and order dated 05-12-2018
     in RSA No. 407/2017 passed by the High Court Of Punjab & Haryana At
     Chandigarh)

     POONAM MAHAJAN                                                        Petitioner(s)

                                                       VERSUS

     SHASHI MAHAJAN & ORS.                                                 Respondent(s)

     (FOR ADMISSION and I.R. and IA No.57262/2019-CONDONATION OF DELAY
     IN FILING and IA No.57266/2019-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES).

     Date : 12-04-2019 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE ARUN MISHRA
                             HON'BLE MR. JUSTICE NAVIN SINHA


     For Petitioner(s)                   Mr.   Nidhesh Gupta, Sr. Adv.
                                         Ms.   Palavi Singh, Adv.
                                         Ms.   Vriti Gujral, Adv.
                                         Mr.   G. Balaji, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Until further orders, there shall be stay of operation of the impugned order passed by the High Court.

Signature Not Verified Digitally signed by RACHNA Date: 2019.04.22

(POOJA CHOPRA) 17:10:03 IST Reason: (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER