Supreme Court - Daily Orders
Poonam Mahajan vs Shashi Mahajan on 12 April, 2019
Bench: Arun Mishra, Navin Sinha
ITEM NO.22 COURT NO.4 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).9008/2019
(Arising out of impugned final judgment and order dated 05-12-2018
in RSA No. 407/2017 passed by the High Court Of Punjab & Haryana At
Chandigarh)
POONAM MAHAJAN Petitioner(s)
VERSUS
SHASHI MAHAJAN & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.57262/2019-CONDONATION OF DELAY
IN FILING and IA No.57266/2019-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES).
Date : 12-04-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Nidhesh Gupta, Sr. Adv.
Ms. Palavi Singh, Adv.
Ms. Vriti Gujral, Adv.
Mr. G. Balaji, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Until further orders, there shall be stay of operation of the impugned order passed by the High Court.
Signature Not Verified Digitally signed by RACHNA Date: 2019.04.22(POOJA CHOPRA) 17:10:03 IST Reason: (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER