Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 37 in Chandigarh Advertisement Control Order, 1954 37. Annual permit holders shall get their permits renewed after paying the annual fees, immediately on the expiry of the permit period without waiting for an intimation to do so.
