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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Manipur - Subsection

Section 2(a) in The Manipur Ceiling On Government Guarantees Act, 2004

(a)"default risk" means the probability of default by the borrower on whose behalf the Government Guarantees is given depending on the amount borrowed, the type of industry and the economic situations.