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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(8) in Tamil Nadu Sandalwood Transit Rules, 1967

(8)No person shall take any sandalwood off or pass it from any road on which a checking station has been placed with intent to evade the production of the sandalwood at a checking station.(G. O. Ms. No. 250, Forest, dated the 4th March 1983)