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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(2)(g) in The National Capital Territory of Delhi Real Estate (Regulation and Development) (General) Rules, 2016

(g)the adjudicating officer shall have the power to carry out an inquiry into the complaint on the basis of documents and submissions;