Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(n) in Andhra Pradesh Provisional Transmission and Bulk Supply Licence, 1999

(n)"Licensee's Distribution system" means any distribution system owned and/or operated by a Distribution and Retail Supply Licensee: