Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79B] [Entire Act] State of Tamilnadu - Subsection Section 79B(3) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 (3)No Court shall take cognizance of an offence punishable under subsection (2) except on the complaint in writing of the Commissioner.