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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(7) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019

(7)Without prejudice to the foregoing provisions of this section, the Government may, by order in writing, annul any proceeding of the University which is not in conformity with the provisions of this Act or the Statutes or the Ordinances or any policy of the Government.