Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Bombay High Court

Agility Logistics Private Limited vs Jagannath Parameshwar Mills Private ... on 17 January, 2019

                                                    Before: Aniruddha M. Chandekar
                                                    Prothonotary & Senior Master.
                                                    Date: 17th January, 2019

CALLED OUT FOR REJECTION :

34.   CHSL/1448/2018            )   Mr. Avnensra Kumar I/b M. R. Yadav, Advocate for
      S/461/2010                )   Applicant.
                                )
                                )   Mr. Mohan Waghmode I/b Kranti Anand, Advocate for
                                )   Defendant.
                                )
                                )    P.C.:       The Applicant and/or his/her Advocate to
                                )   remove office objections on the Application and to get
                                    the same numbered and/or registered on or before
                                    14.02.2019, failing Application to stand rejected under
                                    the provisions of O.S. Rule 986 for non-compliance of
                                    office objections.
35.   CHSCDL/920/2018 )             None present.
      COMEXL/31/2017 )
                      )              P.C.:       The Applicant and/or his/her Advocate to
                      )             remove office objections on the Application and to get
                      )             the same numbered and/or registered on or before
                      )             07.02.2019, failing Application to stand rejected under
                      )             the provisions of O.S. Rule 986 for non-compliance of
                      )             office objections.

36. CHSCDL/1032/2018 )              Ms. Rashmi M, Advocate for Plaintiff.
    COMSS/33/2018    )
                     )               P.C.:       The Applicant and/or his/her Advocate to
                     )              remove office objections on the Application and to get
                     )              the same numbered and/or registered on or before
                     )              14.02.2019, failing Application to stand rejected under
                     )              the provisions of O.S. Rule 986 for non-compliance of
                     )              office objections.

37. CHSCDL/1034/2018 ) None present.
   COMEXL/1910/2018 ) P.C.:         The Applicant and/or his/her Advocate to
                     ) remove office objections on the Application and to get
                     ) the same numbered and/or registered on or before
                     ) 07.02.2019, failing Application to stand rejected under
                     ) the provisions of O.S. Rule 986 for non-compliance of
                     ) office objections.


17/01/2019

Prothonotary and Senior Master ::: Uploaded on - 19/01/2019 ::: Downloaded on - 20/01/2019 00:12:45 :::