Bombay High Court
Agility Logistics Private Limited vs Jagannath Parameshwar Mills Private ... on 17 January, 2019
Before: Aniruddha M. Chandekar
Prothonotary & Senior Master.
Date: 17th January, 2019
CALLED OUT FOR REJECTION :
34. CHSL/1448/2018 ) Mr. Avnensra Kumar I/b M. R. Yadav, Advocate for
S/461/2010 ) Applicant.
)
) Mr. Mohan Waghmode I/b Kranti Anand, Advocate for
) Defendant.
)
) P.C.: The Applicant and/or his/her Advocate to
) remove office objections on the Application and to get
the same numbered and/or registered on or before
14.02.2019, failing Application to stand rejected under
the provisions of O.S. Rule 986 for non-compliance of
office objections.
35. CHSCDL/920/2018 ) None present.
COMEXL/31/2017 )
) P.C.: The Applicant and/or his/her Advocate to
) remove office objections on the Application and to get
) the same numbered and/or registered on or before
) 07.02.2019, failing Application to stand rejected under
) the provisions of O.S. Rule 986 for non-compliance of
) office objections.
36. CHSCDL/1032/2018 ) Ms. Rashmi M, Advocate for Plaintiff.
COMSS/33/2018 )
) P.C.: The Applicant and/or his/her Advocate to
) remove office objections on the Application and to get
) the same numbered and/or registered on or before
) 14.02.2019, failing Application to stand rejected under
) the provisions of O.S. Rule 986 for non-compliance of
) office objections.
37. CHSCDL/1034/2018 ) None present.
COMEXL/1910/2018 ) P.C.: The Applicant and/or his/her Advocate to
) remove office objections on the Application and to get
) the same numbered and/or registered on or before
) 07.02.2019, failing Application to stand rejected under
) the provisions of O.S. Rule 986 for non-compliance of
) office objections.
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