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[Cites 0, Cited by 0] [Section 79(4)] [Section 79] [Entire Act]

NCT Delhi - Subsection

Section 79(4)(g) in The Delhi Excise Rules, 2010

(g)The licensee shall allow any excise officer, not below the rank of Excise Inspector, to take samples of denatured spirit, imported or lying in storage with him free of cost, for the purpose of verification and analysis of the denaturants and contents of spirit thereof.