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State of Telangana - Section

Section 20 in Dr. B.R. Ambedkar Open University Act, 1982

20. General Fund.

- The University shall have a general fund to which shall be credited-
(i)its income including the fees and endowments;
(ii)contributions or grants which may be made by the Government on such conditions as they may impose; and
(iii)other contributions or grants.