Supreme Court - Daily Orders
S.P. Parasher vs Union Of India on 15 September, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.55 COURT NO.15 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 7066/2023
(Arising out of impugned final judgment and order dated 12-07-2022
in WP(C) No. 7438/2010 passed by the High Court Of Delhi At New
Delhi)
S.P. PARASHER Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
( IA No.84409/2023-CONDONATION OF DELAY IN FILING and IA
No.84412/2023-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS )
Date : 15-09-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Mr. Gunjan Kumar, AOR
For Respondent(s) Mr. Vikrant Narayan Vasudeva, AOR
Mr. Sarthak Chiller, Adv.
Mr. Rohit Lochav, Adv.
UPON hearing the counsel the Court made the following
O R D E R
In terms of the letter dated 13.09.2023 circulated by learned counsel for the appellant, adjourned by four weeks.
(NEETU SACHDEVA) (MALEKAR NAGARAJ)
ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Neetu Sachdeva
Date: 2023.09.16
11:22:33 IST
Reason: