Kerala High Court
Tom Thomas12/435 vs Addl.Sales Tax Officer on 11 December, 2008
Author: K.M.Joseph
Bench: K.M.Joseph
IN THE HIGH COURT OF KERALA AT ERNAKULAM
WP(C).No. 26027 of 2008(W)
1. TOM THOMAS12/435, OLASSAYIL
... Petitioner
Vs
1. ADDL.SALES TAX OFFICER, 2ND CIRCLE
... Respondent
2. DEPUTY TAHSILDAR(RR)
For Petitioner :SRI.PREMJIT NAGENDRAN
For Respondent :GOVERNMENT PLEADER
The Hon'ble MR. Justice K.M.JOSEPH
Dated :11/12/2008
O R D E R
K. M. JOSEPH, J.
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W.P.C. NO. 26027 OF 2008 W
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Dated this the 11th December, 2008
JUDGMENT
Learned counsel for the petitioner seeks permission to withdraw the Writ Petition with liberty to file a fresh Writ Petition. Permission sought for is granted and the Writ Petition is dismissed as withdrawn with liberty to file a fresh Writ Petition.
Sd/= K. M. JOSEPH, JUDGE kbk.
// True Copy // PS to Judge