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Kerala High Court

Tom Thomas12/435 vs Addl.Sales Tax Officer on 11 December, 2008

Author: K.M.Joseph

Bench: K.M.Joseph

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

WP(C).No. 26027 of 2008(W)


1. TOM THOMAS12/435, OLASSAYIL
                      ...  Petitioner

                        Vs



1. ADDL.SALES TAX OFFICER, 2ND CIRCLE
                       ...       Respondent

2. DEPUTY TAHSILDAR(RR)

                For Petitioner  :SRI.PREMJIT NAGENDRAN

                For Respondent  :GOVERNMENT PLEADER

The Hon'ble MR. Justice K.M.JOSEPH

 Dated :11/12/2008

 O R D E R
                      K. M. JOSEPH, J.
               --------------------------------------
                W.P.C. NO. 26027 OF 2008 W
                --------------------------------------
              Dated this the 11th December, 2008

                          JUDGMENT

Learned counsel for the petitioner seeks permission to withdraw the Writ Petition with liberty to file a fresh Writ Petition. Permission sought for is granted and the Writ Petition is dismissed as withdrawn with liberty to file a fresh Writ Petition.

Sd/= K. M. JOSEPH, JUDGE kbk.

// True Copy // PS to Judge