Supreme Court - Daily Orders
M/S Eaglesight Media Private Limited ... vs Google Llc on 26 August, 2025
ITEM NO.801 COURT NO.4 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 20905/2025
[Arising out of impugned final judgment and order dated 25-06-2025
in WP No. 13365/2025 passed by the High Court of Karnataka at
Bengaluru]
M/S EAGLESIGHT MEDIA PRIVATE LIMITED (ESMPL) Petitioner(s)
VERSUS
GOOGLE LLC & ORS. Respondent(s)
IA NO.196623/2025- FOR VACATION OF INTERIM ORDER
Date : 26-08-2025 This application was mentioned today.
CORAM :
HON'BLE MR. JUSTICE M.M. SUNDRESH
HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH
For Petitioner(s) : Mr. A Velan , AOR
For Respondent(s) Mr. Uday B. Dube, Sr. Adv.
Mr. C.M. Angadi, Adv.
Mr. Rameshwar Prasad Goyal, AOR (mentioned by)
UPON being mentioned the Court made the following
O R D E R
IA NO.196623/2025- FOR VACATION OF INTERIM ORDER List the application on 22.09.2025.
(ASHA SUNDRIYAL) (POONAM VAID) DEPUTY REGISTRAR ASSISTANT REGISTRAR Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2025.08.26 18:26:29 IST Reason: