Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(3)(b) in The Maharashtra Land Revenue (Disposal of Government Lands) Rules, 1971

(b)such extent as the State Government may direct from time to time, where the grant is in favour of an agriculturist referred to in clause (ii) of sub-rule (1) of Rule 11;