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State of Odisha - Section

Section 6 in The Orissa Ayurvedic Medicine Rules, 1960

6. Election notices and dates.

- The election shall be held by postal ballot. The Returning Officer shall notify in the Orissa Gazette and on the notice-board at the office of the Council the dates for each of the following stages of election, namely :
(a)The last date for making nomination, which shall be a date not later than the fifteenth day before the date fixed for the counting of votes.
(b)The date for the scrutiny of nominations which shall be the date falling on the seventh day from the last date for making nominations;
(c)The last date for the withdrawal of the candidates, which shall be the fourth day from the date for the scrutiny of nominations;
(d)The last date for the receipt of the voting papers ; and
(e)The date for the counting of votes.