Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Nagaland - Subsection

Section 17(b) in Nagaland Forest Products Limited (Acquisition of Shares) Act, 1982

(b)when required under this Act so to do-
(i)omits or fails to produce any register of record of the Company ; or
(ii)makes any statement or furnishes any information which is false in any material particular and which he knows or believes to be false or does not believe to be true; or