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State of Bihar - Section

Section 3 in Bihar State Public Libraries and Information Centre Act, 2008

3. There will be following categories of libraries.

- (i) State Library
(ii)Divisional Library
(iii)District Library
(iv)Sub divisional Library
(v)Special Library.
(vi)Block Library
(vii)Panchayat Library
(viii)Village Library
(ix)Private Library.
CHAPTER-2 State Library and Information Centre Authority