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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2)(iii) in The Insurance Regulatory And Development Authority (Insurance Advertisements And Disclosure) Regulations, 2000

(iii)advertisements that consist only of simple and correct statements describing the availability of lines of insurance, references to experience, service and qualifications of agents; but making not reference to specific policies benefits, costs or insurers.