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Supreme Court - Daily Orders

Commissioner Of Central Excise & ... vs Mamta Silk Mills Pvt.Ltd. on 30 October, 2014

     ITEM NO.64                         REGISTRAR COURT. 1                  SECTION III

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                      BEFORE THE REGISTRAR PANKAJ BHANDARI

     Petition(s) for Special Leave to Appeal (C)                   No(s).   36860/2013


     COMMISSIONER OF CENTRAL EXCISE & CUSTOMS                            Petitioner(s)

                                                    VERSUS

     MAMTA SILK MILLS PVT.LTD.                                           Respondent(s)

     (with office report)


     WITH
     SLP(C) No. 36916/2013
     (With Office Report)
      SLP(C) No. 38797/2013
     (With Office Report)

     Date : 30/10/2014 This petition was called on for hearing today.



     For Petitioner(s)
                                        Ms Sadhana Sandhu, Adv.
                                        Mr. B. Krishna Prasad,Adv.


     For Respondent(s)
                                        Mr Abhigya, Adv.
                                        Mr. Pradeep Kumar Dubey,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Pleadings are complete. Registry to process for listing before the Hon'ble Court as per rules.

Signature Not Verified Digitally signed by Hema Joshi Date: 2014.11.01 11:17:15 IST

Reason: (PANKAJ BHANDARI) Registrar