Gujarat High Court
Ipcl vs Ipcl on 18 April, 2011
Author: D.H.Waghela
Bench: D.H.Waghela
Gujarat High Court Case Information System
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CA/7506/2005 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL
APPLICATION - FOR BRINGING HEIRS No. 7506 of 2005
In
SPECIAL
CIVIL APPLICATION No. 8027 of 1999
==============================================================
IPCL
RETIRED EMPLOYYES ASSO - Petitioner(s)
Versus
IPCL
& 17 - Respondent(s)
==============================================================
Appearance
:
MR
KH BAXI for
Petitioner No(s).: 1.
NANAVATI
ASSOCIATES for
Respondent No(s).: 1,3.
MR PJ MEHTA for Respondent No(s).: 2.
None
for Respondent No(s).: 4, 5, 6, 7, 8, 9, 10,
11, 12, 13, 14, 15,
16,
17,18.
==================================================================
CORAM
:
HONOURABLE
MR.JUSTICE D.H.WAGHELA
Date
: 23/08/2005
ORAL
ORDER
.
This application is allowed by consent and with the order that the main Special Civil Application No. 8027 of 1999 may be listed for final hearing in the third week of September, 2005.
(D.H.Waghela, J.) satishcv Top