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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(4) in The M.P. Panchayat Contract Service (Indian System of Medicine Unani and Homeopathy) Rules, 1999

(4)The number of candidates allowed for interview shall not exceed three times of the number of vacancies in each category who may qualify in written examination according to the standard laid down by the Selection Committee.