Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Andhra Pradesh - Subsection Section 37(ii) in Andhra Pradesh Pawn Brokers Act, 2002 (ii)The provisions relating to pawn Broking contained in the Andhra Pradesh (Telangana Area) Money Lenders Act, 1349, F:
