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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(1)(b) in Islamic University of Science and Technology, Kashmir Act, 2005

(b)the conduct of examinations, including the terms of office and appointment of examiners and the conditions of residence of students and their general discipline ;