Madras High Court
Ex. Subedar (No.Jc 308723H) Y. Victor vs The Armed Forces Tribunal on 1 November, 2021
Author: S. Vaidyanathan
Bench: S. Vaidyanathan
W.P. No. 1228 of 2014
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 01.11.2021
CORAM
THE HONOURABLE MR. JUSTICE S. VAIDYANATHAN
AND
THE HONOURABLE MR. JUSTICE R.VIJAYAKUMAR
W.P. No. 1228 of 2014
Ex. Subedar (No.JC 308723H) Y. Victor ..Petitioner
Vs.
1. The Armed Forces Tribunal
Regional Bench, Chennai,
Old MH Building NO.1A,
Rudra Road, St. Thomas Mount,
Chennai – 600 018.
2. Ms. Nalini Kumari
3. Master V. Noah
4. Miss. V. Beulah
5. Union of India,
Ministry of Defence rep. by
Ministry of Defence (Army),
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W.P. No. 1228 of 2014
Adjutant General's Branch,
Army Head Quarters,
DHQ Post,
New Delhi 110 011.
6. The Commandant HQ,
Madras Engineering Group & Centre,
PIN 900493, C/o 56 APO.
7. Commanding Officer,
38, Assault Engineer Regiment,
PIN 900 493, C/o 56 APO.
8. The Officer in Charge,
Madras Engineering Group Records,
PIN 900493, C/o 56 APO ..Respondents
Prayer: Petition under Article 226 of the Constitution of India praying
for issue of a Writ of Certiorarified Mandamus to call for the records
relating to the OA No. 18/2013 dated 18.07.2013 on the file of Hon'ble
Armed Forces Tribunal, Chennai and quash the same as illegal and
consequently direct the 8th respondent to pay his salary arrears upto March,
2013.
For Petitioner :: Mr.T. Arulraj
For Respondents :: Mr.V. Balasubramanian,
Senior Panel Counsel for R1
No appearance for R2 to R4
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W.P. No. 1228 of 2014
ORDER
(Order of the Court was made by S. VAIDYANATHAN,J.) Learned counsel for the petitioner seeks permission of this Court to withdraw the writ petition and a letter dated 08.10.2021 has also been given to the Registry in this regard.
2. In view of the submission made by the learned counsel for the petitioner and the letter dated 08.10.2021, the writ petition is dismissed as withdrawn. No costs.
(S.V.N.J.) (R.V.J.)
nv 01.11.2021
To
1. Ministry of Defence rep. by Ministry of Defence (Army), Adjutant General's Branch, Army Head Quarters, DHQ Post, New Delhi 110 011.
2. The Commandant HQ, Madras Engineering Group & Centre, PIN 900493, C/o 56 APO.
S. VAIDYANATHAN,J.
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nv
3. Commanding Officer, 38, Assault Engineer Regiment, PIN 900 493, C/o 56 APO.
4. The Officer in Charge, Madras Engineering Group Records, PIN 900493, C/o 56 APO.
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