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Madras High Court

Ex. Subedar (No.Jc 308723H) Y. Victor vs The Armed Forces Tribunal on 1 November, 2021

Author: S. Vaidyanathan

Bench: S. Vaidyanathan

                                                                              W.P. No. 1228 of 2014

                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                       DATED: 01.11.2021

                                                            CORAM

                                  THE HONOURABLE MR. JUSTICE S. VAIDYANATHAN

                                                                AND

                                  THE HONOURABLE MR. JUSTICE R.VIJAYAKUMAR

                                                      W.P. No. 1228 of 2014

                     Ex. Subedar (No.JC 308723H) Y. Victor                    ..Petitioner


                                                                Vs.


                     1.           The Armed Forces Tribunal
                                   Regional Bench, Chennai,
                                  Old MH Building NO.1A,
                                  Rudra Road, St. Thomas Mount,
                                  Chennai – 600 018.

                     2.           Ms. Nalini Kumari

                     3.           Master V. Noah

                     4.           Miss. V. Beulah

                     5.           Union of India,
                                  Ministry of Defence rep. by
                                  Ministry of Defence (Army),


                     1\4


https://www.mhc.tn.gov.in/judis
                                                                                   W.P. No. 1228 of 2014

                                  Adjutant General's Branch,
                                  Army Head Quarters,
                                  DHQ Post,
                                  New Delhi 110 011.

                     6.           The Commandant HQ,
                                  Madras Engineering Group & Centre,
                                  PIN 900493, C/o 56 APO.

                     7.           Commanding Officer,
                                  38, Assault Engineer Regiment,
                                  PIN 900 493, C/o 56 APO.

                     8.           The Officer in Charge,
                                  Madras Engineering Group Records,
                                  PIN 900493, C/o 56 APO                           ..Respondents


                     Prayer:            Petition under Article 226 of the Constitution of India praying

                     for issue of a Writ of Certiorarified Mandamus to call for the records

                     relating to the OA No. 18/2013 dated 18.07.2013 on the file of Hon'ble

                     Armed Forces Tribunal, Chennai and quash the same as illegal and

                     consequently direct the 8th respondent to pay his salary arrears upto March,

                     2013.

                                              For Petitioner    ::    Mr.T. Arulraj

                                              For Respondents ::      Mr.V. Balasubramanian,
                                                                      Senior Panel Counsel for R1
                                                                      No appearance for R2 to R4


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https://www.mhc.tn.gov.in/judis
                                                                                    W.P. No. 1228 of 2014


                                                             ORDER

(Order of the Court was made by S. VAIDYANATHAN,J.) Learned counsel for the petitioner seeks permission of this Court to withdraw the writ petition and a letter dated 08.10.2021 has also been given to the Registry in this regard.

2. In view of the submission made by the learned counsel for the petitioner and the letter dated 08.10.2021, the writ petition is dismissed as withdrawn. No costs.


                                                                                  (S.V.N.J.) (R.V.J.)
                     nv                                                                 01.11.2021

                     To

1. Ministry of Defence rep. by Ministry of Defence (Army), Adjutant General's Branch, Army Head Quarters, DHQ Post, New Delhi 110 011.

2. The Commandant HQ, Madras Engineering Group & Centre, PIN 900493, C/o 56 APO.

S. VAIDYANATHAN,J.

3\4 https://www.mhc.tn.gov.in/judis W.P. No. 1228 of 2014 AND R. VIJAYAKUMAR,J.

nv

3. Commanding Officer, 38, Assault Engineer Regiment, PIN 900 493, C/o 56 APO.

4. The Officer in Charge, Madras Engineering Group Records, PIN 900493, C/o 56 APO.

W.P. No. 1228 of 2014

01.11.2021 4\4 https://www.mhc.tn.gov.in/judis