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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(2)(a) in Haryana Panchayati Raj Election Rules, 1994

(a)For the purpose of determination of maximum population of the persons belonging to Scheduled Castes and Backward Classes, the percentage of their population in each ward will be considered.