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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(4) in The Standards of Quality of Service (Broadcasting and Cable Services) (Cable Television-Non-CAS Areas) Regulations, 2009

(4)Every cable operator or multi-system operator, as the case may be, shall acknowledge each payment made to it by the subscriber by issuing a signed receipt, indicating therein the period and the purpose for which the payment has been received by it and other relevant details. Explanation. -It shall be open to a cable operator or multi-system operator, as the case may be, to issue a common bill-cum-receipt complying with all the provisions of this regulation.