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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1) in The Navy (Pay And Allowances) Regulations, 1966

(1)The rates of pay and allowances specified in these regulations shall be applicable to all Commissioned Officers, whether regular or short service, Commissioned Officers (Ex-Branch List). Subordinate Officers while under training in India, Commissioned Officers (Special duties list) and sailors, on the active list of the Indian Navy.