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[Cites 0, Cited by 0] [Section 332] [Entire Act]

State of Uttar Pradesh - Subsection

Section 332(4) in Rules under the United Provinces Excise Act, 1910

(4)If any licence other than a tari licence usually granted for a year, be granted during the course of the year it shall be granted so as to terminate not later than March 31, next following.