Section 34 in Gujarat Organic Agricultural University Act, 2017
34. Extension education programmes.
(1)The extension education programmes shall be established in the University and shall, subject to the provisions of this Act and the Statutes, ensure technology assessment and refinement and facilitate adoption of technology based on research findings to farmers and others for accelerated agricultural growth. The University shall conduct demonstrations and training programmes for the benefit of various stakeholders. The extension education programmes shall be co-ordinated with various units of the University and other appropriate agencies of the Central or the State Government, as the case may be.(2)The University shall be responsible for developing models of organic agricultural extension education in the State.
