Supreme Court - Daily Orders
M/S. Tdi Infrastructure Pvt. Ltd. vs Nirmal Aggarwal on 9 December, 2016
Bench: Dipak Misra, Amitava Roy
ITEM NO.52 COURT NO.3 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Diary No(s). 36470/2016
M/S. TDI INFRASTRUCTURE PVT. LTD. Appellant(s)
VERSUS
NIRMAL AGGARWAL Respondent(s)
(with appln. (s) for condonation of delay in filing appeal. and
office report)
Date : 09/12/2016 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Appellant(s) Mr. Supriya Juneja, AOR (NP)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
None appears for the petitioner. List the matter in the first week of January, 2017.
(Gulshan Kumar Arora) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2016.12.15
15:07:18 IST
Reason: