Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act] Union of India - Subsection Section 66(2)(b) in The Copyright Rules, 2013 (b)provided with a copy of its basic document of governance such as memorandum of association, articles of association, constitution, charter, Tariff Scheme and Distributor scheme at the time of joining and or at any time on request;