Delhi High Court - Orders
Ongc Ltd vs Consortium Of Meil-Vngs on 2 May, 2023
Author: Navin Chawla
Bench: Navin Chawla
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 134/2018
ONGC LTD. ..... Petitioner
Through: Mr.Chetan Sharma, ASG with
Mr.Abhishek Puri, Ms.Surbhi
Gupta, Mr.Amit Gupta,
Mr.R.V.Prabhat, Mr.Vinay
Yadava, Mr.Saurabh Tripathi,
Mr.Sahil Grewal,
Mr.Vikramaditya Singh, Advs.
versus
CONSORTIUM OF MEIL-VNGS ..... Respondent
Through: Ms.Purvesh Buttan, Ms.Alpana
Singh, Mr.Prateek, Mr.Fahad
Imtiaz, Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 02.05.2023
1. On the first call, the learned counsel for the respondent was not available.
2. At the passover stage, when the matter is called again, the learned ASG is stated to be held up in another court.
3. Re-list on 5th July, 2023.
NAVIN CHAWLA, J MAY 2, 2023 RN Signature Not Verified Digitally Signed By:SUNIL Signing Date:04.05.2023 15:01:42