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Delhi High Court - Orders

Ongc Ltd vs Consortium Of Meil-Vngs on 2 May, 2023

Author: Navin Chawla

Bench: Navin Chawla

            $~11
            *    IN THE HIGH COURT OF DELHI AT NEW DELHI
            +    O.M.P. (COMM) 134/2018
                 ONGC LTD.                          ..... Petitioner
                                Through: Mr.Chetan Sharma, ASG with
                                         Mr.Abhishek Puri, Ms.Surbhi
                                         Gupta,    Mr.Amit         Gupta,
                                         Mr.R.V.Prabhat,        Mr.Vinay
                                         Yadava, Mr.Saurabh Tripathi,
                                         Mr.Sahil                 Grewal,
                                         Mr.Vikramaditya Singh, Advs.

                                        versus

                     CONSORTIUM OF MEIL-VNGS          ..... Respondent
                                 Through: Ms.Purvesh Buttan, Ms.Alpana
                                          Singh, Mr.Prateek, Mr.Fahad
                                          Imtiaz, Advs.

                    CORAM:
                    HON'BLE MR. JUSTICE NAVIN CHAWLA
                                         ORDER

% 02.05.2023

1. On the first call, the learned counsel for the respondent was not available.

2. At the passover stage, when the matter is called again, the learned ASG is stated to be held up in another court.

3. Re-list on 5th July, 2023.

NAVIN CHAWLA, J MAY 2, 2023 RN Signature Not Verified Digitally Signed By:SUNIL Signing Date:04.05.2023 15:01:42