Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Uttar Pradesh - Section Section 6 in The U.P. Bhoodan Yagna Act, 1952 6. Casual vacancies and other matters about the Committee. - The method of filling up casual vacancies in the Committee, procedure of its working and the conduct of its business shall be such as may be prescribed.
