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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1) in The Indian Police Service (Appointment by Limited Competitive Examination) Regulations, 2011

(1)In pursuance of rule 7 of the Recruitment Rules, 15 per cent 7½ per cent and 27 per cent of the available vacancies shall be reserved for candidates who are members 'of the Scheduled Castes, Scheduled Tribes and other Backward Classes respectively.