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State of Madhya Pradesh - Section

Section 37 in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985

37. Supplementary directions by the Excise Commissioner.

- Subject to the provisions of the Act and these rules the Excise Commissioner may, from time to time, give such directions and prescribe such forms, returns and registers as he may think fit, for the purpose of carrying out the provisions of these rules.[Chapter III] [Inserted by Notification No. 1818-B-1-67-V-SR-85, dated 23-4-1986.] A Poppy Straw Rules